Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act] State of Rajasthan - Subsection Section 75(1)(e) in The Rajasthan Urban Improvement Act, 1959 (e)for regulating, summoning and holding of meetings of the Trust and the committees appointed by it and the conduct of business thereat,