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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 55(b) in The Dadra and Nagar Haveli Excise Regulation, 2012

(b)seizes the movable property of any person on the pretext of seizing or searching for any article liable to confiscation under this Regulation; or