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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(6) in U.P. State Co-operative Societies Election Rules, 2014

(6)The Election Officer shall display the list of elected candidates on the notice-board of the society and also at such public place as he may deem fit:Provided that such display in case of branches of Uttar Pradesh Sahkari Gram Vikas Bank Ltd., Lucknow or societies, of which area of operation extends to more than one District shall be made at the branch office or sub-office of such Co-operative society.