Punjab-Haryana High Court
Kulwinder Singh vs State Of Punjab on 26 September, 2019
Author: Shekher Dhawan
Bench: Shekher Dhawan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM-M-22552-2019
Kulwinder Singh .... Petitioner
Versus
State of Punjab .... Respondent
CORAM : HON'BLE MR. JUSTICE SHEKHER DHAWAN.
Argued by Mr.J.S.Bhandohal, Advocate,
for the petitioner.
Mr. Pawan Sharda, Sr. DAG, Punjab,
for respondent-State.
Mr. Ashok Bhardwaj, Advocate,
for the complainant.
SHEKHER DHAWAN, J.
For orders, see CRM-M-22551-2019, titled Harpreet Singh Vs. State of Punjab.
(SHEKHER DHAWAN) JUDGE September 26, 2019 som 1 of 1 ::: Downloaded on - 07-10-2019 08:42:17 :::