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Calcutta High Court (Appellete Side)

Scottish Church Collegiate School & Ors vs Regional Provident Fund Commissioner & ... on 19 May, 2010

Author: Tapen Sen

Bench: Tapen Sen

9.5.2010

                           W.P. 12692(W) of 2009

             Scottish Church Collegiate School & Ors.
                                        ... Petitioners
                                 -Vs-
            Regional Provident Fund Commissioner & Anr.
                                         ... Respondents.

For the Petitioners : Mr. Soumya Majumdar, Mr. S. Banerjee.

Let this case be released from this Court for want of determination so that it can be placed before the appropriate Bench.

( Tapen Sen, J. ) AKD