Calcutta High Court (Appellete Side)
Scottish Church Collegiate School & Ors vs Regional Provident Fund Commissioner & ... on 19 May, 2010
Author: Tapen Sen
Bench: Tapen Sen
9.5.2010
W.P. 12692(W) of 2009
Scottish Church Collegiate School & Ors.
... Petitioners
-Vs-
Regional Provident Fund Commissioner & Anr.
... Respondents.
For the Petitioners : Mr. Soumya Majumdar, Mr. S. Banerjee.
Let this case be released from this Court for want of determination so that it can be placed before the appropriate Bench.
( Tapen Sen, J. ) AKD