Delhi High Court - Orders
Kayoom vs State on 21 March, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 199/2022
KAYOOM ..... Petitioner
Through: Mr. Aditya Dhawan, Mr. Saurabh
Duggal, Mr. Tanveer Ahmed Khan &
Mrs. Seema Tanveer, Advs.
versus
STATE ..... Respondent
Through: Ms. Neelam Sharma, APP for the State
with SI Surender Singh, Spl. Cell/NR
& SFF.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 21.03.2022
1. Part arguments heard.
2. Put up for remaining arguments on 26.04.2022.
TALWANT SINGH, J MARCH 21, 2022 nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:29.03.2022 12:06