Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(i) in Kerala Public Buildings (Eviction of Unauthorised Occupants) Act, 1968 (i)the garden, grounds and outhouses if any appertaining to such building or part of a building [........]; [Omitted by Act 16 of 1975.]
