Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(w) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (w)Liaison with Committees in other districts and other concerned bodies to facilitate speedy inquiry and restoration or rehabilitation of the child;
