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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(8) in Purba Medinipur University Act, 2017

(8)Every Dean appointed as per provisions of this Act shall hold the office for three years or until he retires or vacates his office for any other reasons:Provided that a Professor shall only be eligible for empannelment for the post of Dean who has at least duce years of service left in his account helmet& age of superannuation.