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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3) in The Orissa Agricultural Produce Markets Rules, 1958

(3)Urgent expenditure for which there is budget provision or which does not exceed Rs. 59 :Provided that in the absence of the Chairman the bills for payment of above nature may be passed and signed by the Vice-chairman.