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Punjab-Haryana High Court

Bagh Hussain @ Bagha vs State Of Punjab on 21 December, 2022

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

220          IN THE HIGH COURT OF PUNJAB & HARYANA
                          AT CHANDIGARH

                                                CRM-M-9297-2020 (O&M)
                                                Date of Decision: 21.12.2022



BAGH HUSSAIN @ BAGHA                                         .......PETITIONER
                                     Versus

STATE OF PUNJAB                                         ..... RESPONDENT


CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI


Present:     Mr. Sunil Kumar Pandey, Advocate
             for the petitioner.

             Mr. Jashandeep Singh, Assistant A.G. Punjab.

             Mr. Manuj Nagrath, Advocate
             for the complainant.

             ****

JASGURPREET SINGH PURI, J. (ORAL)

For orders , see CRM-M-9206-2020 titled as 'Masoom Ali Vs. State of Punjab'.




21.12.2022                              (JASGURPREET SINGH PURI)
neelam                                          JUDGE

1. Whether speaking/reasoned: Yes/No

2. Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 24-12-2022 05:07:18 :::