Punjab-Haryana High Court
Bagh Hussain @ Bagha vs State Of Punjab on 21 December, 2022
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
220 IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CRM-M-9297-2020 (O&M)
Date of Decision: 21.12.2022
BAGH HUSSAIN @ BAGHA .......PETITIONER
Versus
STATE OF PUNJAB ..... RESPONDENT
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present: Mr. Sunil Kumar Pandey, Advocate
for the petitioner.
Mr. Jashandeep Singh, Assistant A.G. Punjab.
Mr. Manuj Nagrath, Advocate
for the complainant.
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JASGURPREET SINGH PURI, J. (ORAL)
For orders , see CRM-M-9206-2020 titled as 'Masoom Ali Vs. State of Punjab'.
21.12.2022 (JASGURPREET SINGH PURI) neelam JUDGE
1. Whether speaking/reasoned: Yes/No
2. Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 24-12-2022 05:07:18 :::