Chattisgarh High Court
Jairam Verma vs The State Of Chhattisgarh 6 ... on 22 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 550 of 2019
Jairam Verma Versus The State Of Chhattisgarh
1
22-01-2019Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi