Orissa High Court
Raja @ Rajendra Prasad Swain @ vs Union Of India R.P.F. .... Opp.Party on 2 May, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2818 of 2021
1. Raja @ Rajendra Prasad Swain @ .... Petitioner
Ranedra PratapSwain
2.
Mr. K. Pattnaik
Advocate
-versus-
Union of India R.P.F. .... Opp.Party
Mr. U.R.Jena, Advocate
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
Order No. 02.5.2023.
7. 1. This matter is taken up through hybrid mode.
2. Mr. U.R.Jena, learned counsel appearing for the Union of India, R.P.F. files copy of the complaint submitted by the Inspector of RPF, Dhenkanal against the Petitioner. The same be kept on record.
3. List this matter on 16th May, 2023. Interim order passed earlier shall continue till the next date.
(Sashikanta Mishra) AKB Judge ASHOK KUMAR Digitally signed by ASHOK KUMAR BEHERA BEHERA Date: 2023.05.02 18:04:00 +05'30' Page 1 of 1 // 2 // Page 2 of 3