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Orissa High Court

Raja @ Rajendra Prasad Swain @ vs Union Of India R.P.F. .... Opp.Party on 2 May, 2023

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.2818 of 2021

        1. Raja @ Rajendra Prasad Swain @                       ....           Petitioner
           Ranedra PratapSwain
        2.
                                                               Mr. K. Pattnaik
                                                               Advocate

                                                    -versus-
             Union of India R.P.F.                              ....           Opp.Party

                                                               Mr. U.R.Jena, Advocate


                           CORAM:

                                         JUSTICE SASHIKANTA MISHRA
                                                 ORDER

Order No. 02.5.2023.

7. 1. This matter is taken up through hybrid mode.

2. Mr. U.R.Jena, learned counsel appearing for the Union of India, R.P.F. files copy of the complaint submitted by the Inspector of RPF, Dhenkanal against the Petitioner. The same be kept on record.

3. List this matter on 16th May, 2023. Interim order passed earlier shall continue till the next date.

(Sashikanta Mishra) AKB Judge ASHOK KUMAR Digitally signed by ASHOK KUMAR BEHERA BEHERA Date: 2023.05.02 18:04:00 +05'30' Page 1 of 1 // 2 // Page 2 of 3