Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 407 in Gujarat High Court Rules, 1993 407. Practice as to translations and paper books. - Save as herein provided, the practice as to translations and paper-books shall be regulated by such office rules as the Chief Justice and Judges may from time to time make.
