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State of Uttar Pradesh - Section

Section 28 in U.P. Revenue Code (Amendment) Act, 2016

28. Amendment of Section 36.

- In Section 36 of the said Code, in Hindi version, in sub-section (1), for the words ^^jftLV~hd`r djk;k x;k gS ;k djk;k x;k lek x;k gS the words ^^jftLV~hd`r djk;k x;k gS shall be substituted.