Punjab-Haryana High Court
Sucha Singh vs Union Of India on 4 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.5586 of 2001
Date of Decision: 4.11.2008
Sucha Singh
..Appellant.
Vs.
Union of India
..Respondent.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.D.S.Raghu, Advocate for the appellant.
None for the respondent.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order passed in RFA No.2276 of 2004 titled as Prem Singh and others Vs. Union of India.
(Rakesh Kumar Jain) 4.11.2008 Judge Meenu