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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Homoeopathic Act, 1956

(3)Sections 1 and 2 shall come into force at once.The remaining provisions of this Act shall come into force in whole or in part on such date or dates as the State Government may by notification, appoint and different dates may be appointed for different portions of this Act.