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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xlvi) in The Gas Cylinders Rules, 2016

(xlvi)"porous mass" means single or multi-component substance introduced into, or formed in the cylinder shell, in order to fill it and due to its porosity allow the absorption of the solvent and the acetylene gas conforming to EN 13807 : 2003 - B.2.7;