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State of Uttar Pradesh - Section

Section 312 in Rules under the United Provinces Excise Act, 1910

312. Purpose of grant of reward.

- Rewards are granted-(1) to recoup officers for expenses incurred by them in paying informers, or otherwise, (2) to reward conspicuous energy, intelligence or courage displayed in dealing with excise cases. The names of informers should never appear in the order sanctioning the reward.