Gujarat High Court
State Of Gujarat vs Bhuvneshwar Satyaprasad Mishra & Anr on 10 January, 2006
Author: J.R.Vora
Bench: J.R.Vora
CR.RA/423/2004 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL REVISION APPLICATION No. 423 of 2004
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STATE OF GUJARAT
Versus
BHUVNESHWAR SATYAPRASAD MISHRA & ANR
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Appearance :
MS DS PANDIT APP for Applicant
None for Respondent(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE J.R.VORA
Date : 10/01/2006
ORAL ORDER
Heard learned APP Ms. D.S. Pandit. RULE.
(J.R.VORA,J.) pnnair