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Union of India - Section

Section 25 in The Government Securities Regulations, 2007

25. Disposal of securities which have been repaid, renewed, converted etc

.-A Government security in respect of which a duplicate or a new Government security has been issued or which has been discharged by payment may be perforated, punched, cut or otherwise disposed of by the bank in such manner as the bank may consider necessary to ensure that the original security is not misused.