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[Cites 0, Cited by 0] [Section 37(5)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(5)(d) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(d)the operation requirements including the standards to be followed for operations of the facility and provision of service including standards for safety, security, labour relations, quality, monitoring, reporting and dissemination, service levels to be offered to customers including waiting times and standards for grievance redressal;