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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(2)(a) in The West Bengal Panchayat Elections Act, 2003

(a)direct that the counting of votes shall be stopped, declare the poll at that polling station to be void, appoint a day, and fix the hours, for taking a fresh poll at that polling station or place and notify the date so appointed and hours so fixed in such manner as it may deem fit, or