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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)"successor local authority", in relation to any local area, means the Municipal Council or the panchayat or where there is no Municipal Council or panchayat, the Zilla Parishad having jurisdiction over such area from the specified day;