Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(ii) in Gauhati University Travelling Allowance Rules, 1966

(ii)'Court', 'Executive Council', 'Academic Council', 'Faculties' means respectively the 'Court', 'Executive Council', 'Academic Council', and 'Faculties' of the Gauhati University.