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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Madhya Pradesh - Subsection

Section 60(4)(a) in The M.P. Panchayat Nirvachan Niyam, 1995

(a)record on its counterfoil, the electoral roll number of the voter as entered in the marked copy of the voters' list;