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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(23) in The Bihar Coal Mining Area Development Authority Act, 1986

(23)Words and expressions not defined under this Act shall have the same meanings as in the Indian Mines Act, 1923 and the [Jharkhand Municipal Act, 2002.] [Substituted for 'Bihar and Orissa Act, 1922' as this Act has been adapted by the State of Jharkhand.]