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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4)(ii) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

(ii)Expenditure on Advertisement. - Maximum 1% of the total expenses of the institutions on advertisement required for new courses and college related activities through newspapers, hoardings, magazines etc. will be allowed.