Patna High Court - Orders
Balwant Construction Pvt. Ltd. vs The Union Of India on 10 July, 2019
Author: Rajeev Ranjan Prasad
Bench: Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.24996 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bulglow Road, P.S. Kotwali,District Patna through its
Director Satyendra Kumar, son of Sri Bhagwan Das, resident of 202, Hira
Enclave, New Dak Bunglow Road, P.S.Kotwali, District Patna.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, Department of Revenue,
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Bihar State Education Infrastructure Development Corporation Ltd. (A
Government of Bihar Undertaking) Shiksha Bhawan, Bihar Rastra Bhasha
Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur, Patna Through
its Managing Director.
7. The Managing Director, Bihar State Educational Infrastructure Development
Corporation Ltd. A Government of Bihar undertaking, Bihar Rastra Bhasha
Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur, Patna
8. The Chief Engineer, Bihar State Education Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Bihar Rastra Bhasha
Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur, Patna
9. The Chief Consultant (Technical) Bihar State Educational Infrastructure
Development Corporation Ltd. (A Government of Bihar Undertaking) Bihar
Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur,
Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24806 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. Having its registered office at 202,
Hira Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna through
its Director Satyendra Kumar, Son of Sri Bhagwan Das, resident of 202, Hira
Enclave, New Dak Bunglow Raod, P.S. Kotwali, District, Patna.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
2/46
2. The Under Secretary, Ministry of Finance, Department of Revenue,
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Bihar State Educational Infrastructure Development Corporation Ltd.
(A Government of Bihar Undertaking) Shiksha Bhawan, Bihar Rastra
Bhasha Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur, Patna
Through its Managing Director.
7. The Managing Director, Bihar State Educational Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Shiksha Bhawan,
Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path,
Saidpur, Patna
8. The Chief Engineer, Bihar State Educational Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Shiksha Bhawan,
Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path,
Saidpur, Patna
9. The Chief Consultant (Technical) Bihar State Educational Infrastructure
Development Corporation Ltd. (A Government of Bihar Undertaking)
Shiksha Bhawan, Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan
Sahay Path, Saidpur, Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24497 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bunglow Road, P.S. Kotwali, District- Patna through
its Director Satyendra Kumar, Son of Sri Bhagwan Das, Resident of 202, Hira
Enclave, New Dak Bunglow Road, P.S. Kotwali, District- Patna.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
3/46
7. The Chief Engineer- II, Rural Works Department, Government of Bihar,
Patna.
8. The Superintending Engineer, Rural Works Department, Works Circle,
Triveniganj, District- Supaul, Bihar.
9. The Executive Engineer, R W D Works Division, Triveniganj, District-
Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24547 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna through
its Director Satyendra Kumar, Son of Sri Bhagwan Das, Resident of 202, Hira
Enclave, New Dak Bunglow Road, P.S.- Kotwali, District- Patna
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance, (Department
of Revenue) Government of India, New Delhi
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal Secretary, Department of Finance, Government of Bihar, Patna
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna
6. The Principal Secretary, Building Construction Department, Government of
Bihar, Patna
7. The Chief Engineer, Building Construction Department, Government of
Bihar, Patna
8. The Superintending Engineer, Building Construction Department, Gaya
Circle, District Gaya, Bihar
9. The Executive Engineer, Building Division, Nawada, District Nawada,
Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24428 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bunglow Road, P.S. Kotwali, District- Patna through
its Director Satyendra Kumar, son of Sri Bhagwan Das, resident of 202, Hira
Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna.
... ... Petitioner/s
Versus
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
4/46
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of Bihar, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Irrigation Department, Government of Bihar, Patna.
7. The Chief Engineer, Irrigation Department, Buxar, District Buxar, Bihar.
8. The Executive Engineer, Ganga Pump Canal Division, Chousa, District
Buxar, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7282 of 2019
======================================================
M/s. Hemant Kumar Singh, through its Proprietor Hemant Kumar Singh aged
about 35 Years, Male, Son Of Late Shiv Mangal Singh, Resident of Village-
Shivpuri, P.S. Buxar (Town), District Buxar, Bihar
... ... Petitioner/s
Versus
1. THE UNION OF INDIA through the Secretary, Ministry of Finance,
(Department of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The Deputy Commissioner, State Tax, Buxar, Dist4rict Buxar, Bihar.
4. The State of BIhar through the Chief Secretary, Government of Bihar, Patna
5. The Principal Secretary, Department of Finance, Government of Bihar, Patna
6. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna
7. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna
8. The Executive Engineer, Sone Flood Protection Division, Khagaul, District
Patna, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6278 of 2019
======================================================
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
5/46
M/s. Hemant Kumar Singh through its Proprietor Hemant Kumar Singh, aged
about 35 years, Male, son of Late Shiv Mangal Singh, resident of Village
Shivpuri, P.S. Buxar (Town), District- Buxar, Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
3. The Deputy Commissioner, State Tax, Buxar, District Buxar, Bihar.
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
5. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
6. The Principal Secretary, Road Construction Department Government of
Bihar, Patna.
7. The Principal Secretary, Water Resources Department Government of Bihar,
Patna.
8. The Executive Engineer, Flood Control Division, Gopalganj, District
Gopalganj, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7481 of 2019
======================================================
M/s. Hemant Kumar Singh through its proprietor Hemant Kumar Singh , aged
about 35 years, Male, S/o late Shiv Mangal Singh, Resident of Village-
Shivpuri, P.S. Buxar(Town), District- Buxar, Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The Deputy Commissioner, State Tax, Buxar, District- Buxar, Bihar.
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
5. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
6. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, Road Construction Department, Road Division,
Chapra, Bihar.
... ... Respondent/s
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
6/46
======================================================
with
Civil Writ Jurisdiction Case No. 7424 of 2019
======================================================
M/s. Hemant Kumar Singh through its Proprietor Hemant Kumar Singh aged
about 35 years, Male, son of Late Shiv Mangal Singh, resident of village
Shivpuri, Ps.- Buxar (Town), Distt.- Buxar, Bihar
... ... Petitioner/s
Versus
1. THE UNION OF INDIA through the Secretary, Ministry of Finance
(Department of Revenue), Govt. of India, New Delhi
2. The Under Secretary Ministry of Finance (Department of Revenue), Govt. of
India, New Delhi
3. The Deputy Commissioner State Tax, Buxar, Distt.- Buxar, Bihar
4. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
5. The Principal Secretary Department of Finance, Govt. of Bihar, Patna
6. The Principal Secretary Road Construction Department, Govt. of Bihar,
Patna
7. The Principal Secretary Water Resources Department, Govt. of Bihar, Patna
8. The Executive Engineer Flood Control Division, Gopalganj, Distt.-
Gopalganj, Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5323 of 2019
======================================================
M/s. Hemant Kumar Singh, through its Proprietor Hemant Kumar Singh aged
about 35 years, Male, son of Late Shiv Mangal Singh, resident of village
Shivpuri, P.S. Buxar (Town), District Buxar, Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The Deputy Commissioner, State Tax, Buxar, District Buxar, Bihar.
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
5. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
6. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, Road Construction Department, Road Division,
Chapra, Bihar.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
7/46
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7561 of 2019
======================================================
Balwant Construction Pvt. Ltd. Having its registered office at village Sarai,
P.O.- Masaurha, P.S.- Ramgarh, District- Kaimur through its Managing
Director Balwant Singh, aged about 59 years, Male, Son of Late Shiv Shankar
Singh, resident of Village Sarai, P.O.- Masaurha, P.S.- Ramgarh, District-
Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
4. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna.
6. The Engineer in Chief Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer RCD, Road Division, Chapra, district- Chapra,
Bihar.
8. The Executive Engineer RCD Road Division, Bhabhua, District Kaimur,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9245 of 2019
======================================================
Balwant Construction Pvt. Ltd. Having its registered Office at Village sarai,
P.O. Masaurha, P.S. ramgarh, District Kaimur through its Managing Director
Balwant Singh aged about 59 Years, Male, Son of Late Shiv Shankar Singh
Resident of Village Sarai, P.O. Masaurha, P.S. Ramgarh, District Kaimur
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry Finance, (Department of
Revenue), Government of India, New Delhi
2. The Under secretary, Ministry of Finance, (department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief secretary, Government of Bihar, Patna
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
8/46
4. The Principal Secretary, Department of Finance, Government of Bihar,
Department of Finance, Government of Bihar, Patna
5. The Principal secretary, Road Construction department, Government of
Bihar, Patna
6. The Engineer in Chief, Road Construction Department, Government of
Bihar,Patna
7. The Executive Rngineer, R C D, Road Division, Chapra, District Chapra, R
C D, Road Division, Chapra, District Chapra, Bihar.
8. The Executive Engnineer, R C D, Road Division, Bhabhua, District Kaimur,
Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9384 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village- Sarai,
P.O.- Masaurha, P.S. Ramgarh, District- Kaimur through its Managing
Director Balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar
Singh, resident of Village- Sarai, P.O. Masaurha, P.S. Ramgarh, District-
Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Engineer in Chief, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, R C D, Road Division, Chapra, District- Chapra,
Bihar.
8. The Executive Engineer, R C D, Road Division, Bhabhua, District- Kaimur,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9196 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village Sarai,
P.O. Masaurha, P.S.- Ramgarh, District Kaimur through its Managing Director
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
9/46
Balwant Singh, aged about 59 years, Male, Son of Late Shiv Shankar Singh,
resident of Village Sarai, P.O. Masaurha, P.S. Ramgarh, District- Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Engineer in Chief, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, R C D, Road Division, Chapra, District Chapra,
Bihar.
8. The Executive Engineer, R C D Road Division, Bhabhua, District Kaimur,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7285 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village Sarai,
P.O.- Masaurha, P.S.- Ramgarh, District- Kaimur through its Managing
Director Balwant Singh, aged about 59 years, Male, Son of Late Shiv Shankar
Singh, Resident of Village Sarai, P.O. Masaurha, P.S.- Ramgarh, District
Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Engineer in Chief, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, RCD, Road Division, Chapra, District Chapra,
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
10/46
Bihar.
8. The Executive Engineer, RCD Road Division, Bhabhua, District Kaimur,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9638 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered Office at Village Sarai,
P.O. Masaurha, P.S. Ramgarh, District- Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, Son of late Shiv Shankar Singh,
Resident of Village Sarai, P.o. Masaurha, P.S. Ramgarh, District- Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance,(Department
of Revenue), Government of Indian, New Delhi.
2. The Under Secretary, Ministry of Finance(Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through The Chief Secretary, Government of Bihar,
Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Engineer in Chief, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, R C D, Road Division, Chapra, District-Chapra,
Bihar.
8. The Executive Engineer, R C D, Road Division, Bhabhua, District- Kaimur,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7830 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village Sarai,
P.o.- Masaurha, P.s.- Ramgarh, District Kaimur through its Managing Director
balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar Singh,
resident of Village Sarai, P.o.- Masaurha, P..s.- Ramgarh, District- Kaimur
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Govt. of India, New Delhi
2. The Under Secretary Ministry of Finance (Department of Revenue), Govt. of
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
11/46
India, New Delhi
3. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
4. The Principal Secretary Department of Finance, Govt. of Bihar, Patna
5. The Principal Secretary Road Construction Department, Govt. of Bihar,
Patna
6. The engineer in Chief Road Construction Department, Govt. of Bihar, Patna
7. The Executive Engineer R. C. D. Road Division, Chapra, Distt.- Chapra,
Bihar
8. The Executive Engineer R. C. D. Road Division, Bhabhua, Distt.- Kaimur,
Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7252 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village-Sarai,
P.O. Masaurha, P.S. Ramgarh, District-Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar Singh,
R/o Village Sarai, P.O. Masaurha, P.S. Ramgarh, District-Kaimur
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance Department
of Revenue, Government of India, New Delhi
2. The Under Secretary Ministry of Finance Department of Revenue,
Government of India, New Delhi
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal Secretary Department of Finance, Government of Bihar, Patna
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna
7. The Engineer in Chief Rural Works Department, Government of Bihar,
Patna
8. The Executive Engineer Rural Works Department, Works Division, Bhabhua
District Kaimur, Bihar
9. The Executive Engineer Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7773 of 2019
======================================================
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
12/46
Balwant Construction Pvt. Ltd. having its registered office at village Sarai,
P.O. Masaurha, P.S. Ramgarh, District Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar Singh,
resident of village Sarai, P.O. Masaurha, P.S. Ramgarh, District Kaimur.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary. Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7400 of 2019
======================================================
Balwant Construction Pvt. Ltd. Having its registered office at Village Sarai,
P.O.- Masaurha, P.S.- Ramgarh, District Kaimur through its Managing
Director Balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar
Singh, Resident of Village Sarai, P.O.- Masaurha, P.S.- Ramgarh, District-
Kaimur.
... ... Petitioner/s
Versus
1. The union of India Through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
4. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary Road Construction Department, Government of
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
13/46
Bihar, Patna.
6. The Principal Secretary Rural works Department, Government of Bihar,
Patna.
7. The Engineer in Chief Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer Rural Works Department, Works Division, Bhabhua
District Kaimur, Bihar.
9. The Executive Engineer Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7815 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at village Sarai,
P.O. Masaurha, P.S. Ramgarh, District- Kaimur through its Managing Director
Balwant Singh, Aged about 59 Years, Male, Son of Late Shiv Shankar Singh,
resident of village Sarai, P.O. - Masaurha, P.S.- Ramgarh, District - Kaimur.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Finance, (Department
of Revenue),Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, ( Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar, through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua District - Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District - Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7431 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered Office at Village sarai,
P.O. Masaurha, P.S. ramgarh, District Kaimnur through its Managing Director
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
14/46
Balwant Singh, aged about 59 Years, male, Son of Late Shiv Shankar Singh
Resident of Village sarai, P.O. Masaurha, P.S. ramgarh, District Kaimur
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue,),
Government of India, New delhi
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Primcipal Secretary, Department of Finance, Government of Bihar,
Patna
5. The Principal Secretary, Road Construction department, Government of
Bihar, Patna
6. The Principal Secretary Rural Works Department,Government of Bihar,
Patna
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua District kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7280 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village- Sarai,
P.O.- Masaurha, P.S. Ramgarh, District- Kaimur through its Managing
Director Balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar
Singh, resident of Village- Sarai, P.O. Masaurha, P.S. Ramgarh, District-
Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
15/46
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania District Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9607 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village Sarai,
P.O. Masaurha, P.S. Ramgarh, District Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, Son of Late Shiv Shankar Singh,
Resident of Village Sarai, P.O. Masaurha, P.S.- Ramgarh, District- Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of Bihar, Patna.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7028 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village Sarai,
P.O. Masaurha, P.S. Ramgarh, District-Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, son of late Shiv Shankar Singh,
Resident of Village Sarai, P.O. Masurha, P.S. Ramgarh, District- Kaimur.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
16/46
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance(Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District- Kaimur , Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District- Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9192 of 2019
======================================================
Balwant Construction Pvt. Ltd. having its registered office at Village-Sarai,
P.O. Masaurha, P.S. Ramgarh, District-Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, son of Late Shiv Shankar Singh,
R/o Village Sarai, P.O. Masaurha, P.S. Ramgarh, District-Kaimur
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, Department
of Revenue, Government of India, New Delhi
2. The Under Secretary Ministry of Finance, Department of Revenue,
Government of India, New Delhi
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal Secretary Department of Finance, Government of Bihar, Patna
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna
7. The Engineer in Chief Rural Works Department, Government of Bihar,
Patna
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
17/46
8. The Executive Engineer Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bhabhua
9. The Executive Engineer Rural Works Department, Works Division,
Mohania, District Kaimur, Bhabhua
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9346 of 2019
======================================================
Balwant Construction Pvt. ltd. having its registered office at Village Sarai,
P.O. Masaurha, P.S. Ramgarh, District Kaimur through its Managing Director
Balwant Singh, aged about 59 years, Male, Son of Late Shiv Shankar Singh,
Resident of Village Sarai, P.O. Masaurha, P.S. Ramgarh, District Kaimur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Water Resources Department, Government of Bihar,
Patna.
8. The Executive Engineer, Flood Control Division- 2, Jhanjharpur, District
Madhubani, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7792 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
18/46
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Executive Engineer, Rural Works Department, Works Division, Birpur,
District Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7565 of 2019
======================================================
M/s Brijendra Kumar Singh Having its registered office at village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District- Kaimur, Bihar, through its
partner Ramjee Singh, aged about 56 years, Male, son of Late Shilwant
Singh, resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri,
District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
4. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
19/46
7. The Engineer in Chief Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Executive Engineer Rural Works Department, Works Division, Birpur,
District Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7834 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai,P.O.
Mashodha,Jandaha,P.S. Ramgarh,Dist.-Kaimur,Bihar,through its partner
Ramjee Singh,aged about 56 years,male,son of late Shilwant Singh,resident of
New Area,Jora Mandir,Kadam Gachh Gali,P.S. Dehri,Dist.-Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary,Ministry of Finance, (Department
of Revenue),Govt. of India New Delhi
2. The Under Secretary, Ministry of Finance,(Department of Revenue), Govt.
of India,New Delhi
3. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
4. The Prinicpal Secretary, Department of Finance,Govt. of Bihar,Patna
5. The Principal Secretary, Road Construction Department,Govt. of
Bihar,Patna
6. The Principal Secretary, Rural Works Department, Govt. of Bihar,Patna
7. The Engineer in Chief, Rural Works Department, Govt. of Bihar,Patna
8. The Executive Engineer, Rural Works Department,Works Division,
Bhabhua,District Kaimur,Bihar
9. The Executive Engineer, Rural Works Department,Works
Division,Mohania,District Kaimur,Bihar
10. The Executive Engineer, Rural Works Department,Works Division,
Bakhtiarpur, Dist.Patna, Bihar
11. The Executive Engineer, Rural Works Department,Works Division,
Birpur,Distt.-Supaul,Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7739 of 2019
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
20/46
======================================================
M/s Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its Partner
Ramjee Singh aged about 56 years, Male, Son of Late Shilwant Singh resident of
New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. the Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal secretary, Department of Finance, Government of Bihar, Patna
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Ececutive Engineer, Rural Works Department, Works Division, Birpur,
Distirct Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7760 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
21/46
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Executive Engineer, Rural Works Department, Works Division, Birpur,
District- Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7758 of 2019
======================================================
M/s Brijendra Kumar Singh, having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District-
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
22/46
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Executive Engineer, Rural Works Deprtment, Works Division, Birpur,
District Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7548 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, Distruct Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant Singh,
Resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri, District-
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Executive Engineer, Rural Works Department, Works Division, Birpur,
District- Supaul, Bihar.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
23/46
Civil Writ Jurisdiction Case No. 7355 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District- Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District- Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division, District-
Patna, Bihar.
11. The Executive Engineer, Rural Works Department, Works Division, Birpur,
District-Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7495 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at village Sarai, P.o.-
Mashodha, Jandaha, P.s.- Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of late Shilwant Singh,
resident of New Area, Jora Mandir Kadam Gachh Gali, P.s.- Dehri, Distt.-
Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Govt. of India, New Delhi
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
24/46
2. The Under Secretary, Ministry of Finance, (Department of Revenue), Govt.
of India, New Delhi
3. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
4. The Principal secretary Department of Finance, Govt. of Bihar, Patna
5. The Principal Secretary Road Construction Department, Govt. of Bihar,
Patna
6. The Principal Secretary, Rural Works Department, Govt. of Bihar, Patna
7. The Engineer in Chief Rural Works Department, Govt. of Bihar, Patna
8. The Executive Engineer Rural Works Department, Works Division,
Bhabhua, Distt.- Kaimur, Bihar
9. The Executive Engineer Rural Works Department, Works Division,
Mohania, Distt.- Kaimur, Bihar
10. The Executive Engineer Rural Works Department, Works Division,
Bakhtiarpur, Distt.- Patna, Bihar
11. The Executive Engineer Rural Works Department, Works Division, Birpur,
Distt.- Supaul, Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7598 of 2019
======================================================
M/s Brijendra Kumar Singh having its Registered Office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District-Kaimur Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District-
Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi
2. The Under Secretary Ministry of Finance (Department of Revenue),
Government of India, New Delhi
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal Secretary Department of Finance, Government of Bihar, Patna
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna
6. The Principal Secretary Rural Works Department, Government of Bihar,
Patna
7. The Engineer in Chief Rural Works Department, Government of Bihar,
Patna
8. The Executive Engineer Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar
9. The Executive Engineer Rural Works Department, Works Division,
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
25/46
Mohania, District Kaimur, Bihar
10. The Executive Engineer Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar
11. The Executive Engineer Rural Works Department, Works Division, Birpur,
District Supaul, Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9165 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Engineer in Chief, Rural Works Department, Government of Bihar,
Patna.
8. The Executive Engineer, Rural Works Department, Works Division,
Bhabhua, District Kaimur, Bihar.
9. The Executive Engineer, Rural Works Department, Works Division,
Mohania, District Kaimur, Bihar.
10. The Executive Engineer, Rural Works Department, Works Division,
Bakhtiarpur, District Patna, Bihar.
11. The Executive Engineer, Rural Works Department, Works Division, Birpur,
District Supaul, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7880 of 2019
======================================================
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
26/46
M/s. Hemant Kumar Singh through its Proprietor Hemant Kumar Singh aged
about 35 Years, Male, Son of Late Shiv Mandal Singh Resident of Village
Shivpuri, P.S. Buxar (Town), District Buxar, Bihar
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New delhi
3. The Deputy Commissioner, State Tax, Buxar, District Buxar, Bihar.
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
5. The Principal secretary, Department of Finance, Government of Bihar, Patna
6. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna
7. The Principal Secretary Rural Works Department, Government of Bihar,
Patna
8. The Executive Engineer, Rural Works Department,Works Division,
Dumraon, District Buxar, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11261 of 2019
======================================================
M/s. Hemant Kumar Singh through its Proprietor Hemant Kumar Singh aged
about 35 years, Male, Son of Late Shiv Mangal Singh, resident of Village
Shivpuri, P.S. Buxar (Town), District- Buxar, Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The Deputy Commissioner, State Tax, Buxar, District Buxar, Bihar.
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
5. The Principal Secretary, Department of Finance Government of Bihar, Patna.
6. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
7. The Executive Engineer, Road Division, Road Construction Department,
Bhabhua, District Kaimur, Bihar.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
27/46
Civil Writ Jurisdiction Case No. 7862 of 2019
======================================================
M/s. Hemant Kumar Singh through its Proprietor Hemant Kumar Singh, aged
about 35 years, Male, Son of late Shiv Mangal Singh, Resident of Village-
Shivpuri, P.S. Buxar (Town), District-Buxar, Bihar.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Finance, Department
of Revenue, Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi
3. The Deputy Commissioner, State Tax, Buxar, District-Buxar, Bihar.
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
5. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
6. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
7. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
8. The Executive Engineer, Water Resources Department, Flood Control
Division-I, Padrauna, District- Gopalganj, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8963 of 2019
======================================================
M/s. Hemant Kumar Singh through its Proprietor Hemant Kumar Singh, Aged
about 35 years, Male, son of Late Shiv Mangal Singh, R/o Village-Shivpuri,
P.s. Buxar Town, District Buxar, Bihar
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, Department
of Revenue, Government of India, New Delhi
2. The Under Secretary Ministry of Finance, Department of Revenue,
Government of India, New Delhi
3. The Deputy Commissioner State Tax, Buxar, District Buxar, Bihar
4. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
5. The Principal Secretary Department of Finance, Government of Bihar, Patna
6. The Principal Secretary Road Construction Department, Government of
Bihar, Patna
7. The Principal Secretary Rural Works Department, Government of Bihar,
Patna
8. The Executive Engineer Rural Works Department, works Division,
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
28/46
Dumraon, District Buxar, Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8360 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered Office at Village
Sarai,P.O.Mashodha,Jandaha,P.S. ramgarh,Dist.-Kaimur,Bihar,through its
partner Ramjee Singh,aged about 56 years,Male,son of Late Shilwant
Singh,resident of New Area,Jora Mandir,Kadam Gachh Gali,P.S. Dehri,Dist.-
Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary,Ministry of Finance, (Department
of Revenue),Govt. of India,New Delhi
2. The Under Secretary, Ministry of Finance, (Department of Revenue),Govt.
of India,New Delhi
3. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
4. The Principal Secretary, Department of Finance,Govt. of Bihar,Patna
5. The Principal Secretary, Road Construction Department,Govt. of
Bihar,Patna
6. The Executive Engineer, N H Division,Gaya
7. The Executive Engineer, R C D, Road Division,Bhabhua
8. The Executive Engineer, R C D, N H Division,Aurangabad
9. The Executive Engineer, R C D, Road Division,Siwan
10. The Executive Engineer, R C D, Road Division,Chapra.
11. The Executive Engineer, R C D, Road Division,Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8042 of 2019
======================================================
M/s. Brijendra Kumar Singh having its Registered Office at Village Sarai, P.O.
Mashodha, Jandaha, P.S.Ramgarh, District Kaimur, Bihar, through its Partner
Ramjee Singh aged about 56 years, Male, Son of Late Shilwant Singh Resident of
New Area, Jora Mandir, Kadam Gachh gali, P.S. Dehri, District-Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New, Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue,),
Government of India, New Delhi.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
29/46
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal Secretary, Department of Finance, Government of Bihar, Patna
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna
6. The Executive Engineer, N.H. Division,Gaya.
7. The Executive Engineer, R C D, Road Division, Bhabhua.
8. The Executive Engineer, R C D, Road Division, Siwan
9. The Executive Engineer, R C D, Road Division, Siwan
10. The Executive Engineer, R C D , Road Division, Dehri on Sone.
11. The Executive Engineer, R C D, Road Division, Dehri on Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8007 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District- Kaimur, Bihar, through its
Partner Ramjee Singh, Son of late Shilwant Singh, Resident of New Area,
Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance,Government of Bihar, Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Executive Engineer, N.H. Division, Gaya.
7. The Executive Engineer, R C D,Road Division, Bhabhua.
8. The Executive Engineer, R C D, N H Division, Aurangabad.
9. The Executive Engineer, R C D Road Division, Siwan.
10. The Executive Engineer, R C D Road Division, Patna.
11. The Executive Engineer, R C D , Road Division, Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8004 of 2019
======================================================
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
30/46
M/s. Brijendra Kumar Singh Having its registered office at Village Sarai, P.O,
Mashodha, Jandaha, P.S. Ramgarh, District- Kaimur, Bihar, through its
partner Ramjee Singh aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri, District-
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
4. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna.
6. The Executive Engineer NH Division, Gaya.
7. The Executive Engineer RCD, Road Division, Bhabhua.
8. The Executive Engineer RCD, NH Division, Aurangabad.
9. The Executive Engineer RCD, Road Division, Siwan.
10. The Executive Engineer RCD, Road Division, Chapra.
11. The Executive Engineer RCD, Road Division, Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8382 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha,Jandaha,P.s. Ramgarh,Dist.-Kaimur,Bihar,through its partner
Ramjee Singh,aged about 56 years,Male,son of Late Shilwant Singh,resident
of New Area,Jora Mandir,Kadam Gachh Gali,P.S. Dehri,Dist.-Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary,Ministry of Finance, (Department
of Revenue), Govt. of India,New Delhi
2. The Under Secretary, Ministry of Finance, (Department of Revenue), Govt.
of India,New Delhi
3. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
4. The Principal Secretary, Department of Finance,Govt. of Bihar,Patna
5. The Principal Secretary, Road Construction Department,Govt. of
Bihar,Patna
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
31/46
6. The Executive Engineer, N H Division,Gaya
7. The Executive Engineer, R C D, Road Division,Bhabhua
8. The Executive Engineer, R C D, N H Division,Aurangabad
9. The Executive Engineer, R C D,Road Division,Siwan
10. The Executive Engineer, R C D,Road Division,chapra
11. The Executive Engineer, R C D, Road Division,Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8631 of 2019
======================================================
M/s. Brijendra Kumar Singh, having its registered office at Village- Sarai,
P.O. Mashodha, Jandaha, P.S. Ramgarh, District- Kaimur, Bihar, through its
partner Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant
Singh, resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri,
District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Executive Engineer, N H Division, Gaya.
7. The Executive Engineer, R C D, Road Division, Bhabhua.
8. The Executive Engineer, R C D, N H Division, Aurangabad.
9. The Executive Engineer, R C D, Road Division, Siwan.
10. The Executive Engineer, R C D, Road Division, Chapra.
11. The Executive Engineer, R C D, Road Division, Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9328 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.o.
Mashodha, Jandaha, P.s.- Ramgarh, Distt.- Kaimur, Bihar through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.s.- Dehri, Disttt.-
Rohtas
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
32/46
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Govt. of India, New Delhi
2. The Under Secretary Ministry of Finance, (Department of Revenue), Govt.
of India, New Delhi
3. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
4. The Principal Secretary Department of Finance, Govt. of Bihar, Patna
5. The Principal Secretary Road Construction Department, Govt. of Bihar,
Patna
6. The Executive Engineer N.H. Division, Gaya
7. The Executive Engineer R.C.D. N.H. Division, Bhabhua
8. The Executive Engineer R.C.D. N.H. Division, Aurangabad
9. The Executive Engineer R.C.D. N.H. Division, Siwan
10. The Executive Engineer R.C.D. N.H. Division, Chapra
11. The Executive Engineer R.C.D. N.H. Division, Dehri on Sone
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8761 of 2019
======================================================
M/s. Brijendra Kumar Singh, having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Executive Engineer, N H Division, Gaya.
7. The Executive Engineer, R C D, Road Division, Bhabhua.
8. The Executive Engineer, R C D, N H Division, Aurangabad.
9. The Executive Engineer, R C D, Road Division, Siwan.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
33/46
10. The Executive Engineer, R C D, Road Division, Chapra.
11. The Executive Engineer, R C D, Road Division, Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8905 of 2019
======================================================
M/s. Brijendra Kumar Singh Having its Registered office at Village Sarai,
P.O. Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, Through its
Partner Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant
Singh, Resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri,
District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
4. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary Road Construction Department, Government of
Bihar, Patna.
6. The Executive Engineer NH Division, Gaya.
7. The Executive Engineer R C D, Road Division, Bhabhua.
8. The Executive Engineer R C D, NH Division, Aurangabad.
9. The Executive Engineer RCD, Road Division, Siwan.
10. The Executive Engineer RCD, Road Division, Chapra.
11. The Executive Engineer RCD, Road Division, Dehri On Sone.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8868 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai,P.O.
Mashodha,Jandaha,P.S. Ramgarh,Dist.-Kaimur, Bihar,through its partner
Ramjee Singh,aged about 56 years,Male,son of Late Shilwant Singh,resident
of New Area,Jora Mandir,Kadam Gachh Gali,P.S. Dehri,Dist.-Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary,Ministry of Finance (Department
of Revenue),Govt. of India,New Delhi.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
34/46
2. The Under Secretary, Ministry of Finance (Department of Revenue),Govt. of
India,New Delhi.
3. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
4. The Principal Secretry, Department of Finance,Govt. of Bihar,Patna
5. The Principal Secretary, Water Resources Department,Govt. of Bihar,Patna
6. The Executive Engineer, Irrigation Division,......
7. The Executive Engineer, Sone Canal Division,Khagaul,Patna,Bihar
8. The Executive Engineer, Food Control Division,Gopalganj,Bihar
9. The Executive Engineer, Food Control and Drainage Division,Chapra,Bihar
10. The Executive Engineer, Food Control Division,I,Khagaria,Bihar
11. The Executive Engineer, Food Control Division, Jhanjharpur, Dist.
Madhubani, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8673 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District-
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
6. The Executive Engineer, Irrigation Division.
7. The Executive Engineer, Sone Canal Division, Khagaul, Patna, Bihar.
8. The Executive Engineer, Flood Control Division, Gopalganj, Bihar.
9. The Executive Engineer, Flood Control and Drainage Division, Chapra,
Bihar.
10. The Executive Engineer, Flood Control Division I, Khagaria, Bihar.
11. The Executive Engineer, Flood Control Division, Jhanjharpur, District-
Madhubani, Bihar.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
35/46
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11153 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar, through its partner
Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri, District-
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
6. The Executive Engineer, Irrigation Division, Sonepur, District Saran, Bihar.
7. The Executive Engineer, Sone Canal Division, Khagaul, Patna, Bihar.
8. The Executive Engineer, Flood Control Division, Gopalganj, Bihar.
9. The Executive Engineer, Flood Control and Drainage Division, Chapra,
Bihar.
10. The Executive Engineer, Flood Control Division, I, Khagaria, Bihar.
11. The Executive Engineer, Flood Control Division, Jhanjharpur, District-
Madhubani, Bihar.
12. The Secretary, Rural Works Department, Government of Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8823 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District- Kaimur, Bihar, through its
partner Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant
Singh, Resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri,
District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
36/46
of Revenue), Government of Bihar, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
6. The Executive Engineer, Irrigation Division
7. The Executive Engineer, Sone Canal Division, Khagaul, Patna, Bihar.
8. The Executive Engineer, Flood Control Division, Gopalganj, Bihar.
9. The Executive Engineer, Flood Control and Drainage Division, Chapra,
Bihar.
10. The Executive Engineer, Flood Control Division, I, Khagaria, Bihar.
11. The Executive Engineer, Flood Control Division, Jhanjharpur, District
Madhubani, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11178 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai,P.O.
Mashodha, Jandaha,P.S.Ramgarh,Dist.-Kaimur,Bihar,through its Partner
Ramjee Singh,aged about 56 years,Male,son of Late Shilwant Singh,resident
of New Area,Jora Mandir,Kadam Gahh Gali,P.S. Dehri,Dist.-Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary,Ministry of Finance, (Department
of Revenue), Govt. of India,New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue), Govt.
of India,New Delhi.
3. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
4. The Principal Secretary, Department of Finance,Govt. of Bihar,Patna
5. The Principal Secretary, Water Resources Department,Govt. of Bihar,Patna
6. The Executive Engineer, Irrigation Division..........
7. The Executive Engineer, Sone Canal Division,Khagaul,Patna,Bihar
8. The Executive Engineer, Food Control Division,Gopalganj,Bihar
9. The Executive Engineer, Food Control and Drainage Division,Chapra,Bihar
10. The Executive Engineer, Food Controlj Division,I,Khagaria,Bihar
11. The Executive Engineer, Food Control Division,Jhanjharpur,Dist.-
Madhubani,Bihar
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
37/46
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8907 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District Kaimur, Bihar through its partner
Ramjee Singh, aged about 56 years, Male, son of Late Shilwant Singh,
resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S. Dehri, District-
Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance, (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
6. The Executive Engineer, Irrigation Division.
7. The Executive Engineer, Sone Canal Division, Khagaul, Patna, Bihar.
8. The Executive Engineer, Flood Control Division, Gopalganj, Bihar.
9. The Executive Engineer, Flood Control and Drainage Division, Chapra,
Bihar.
10. The Executive Engineer, Flood Control Division I, Khagaria, Bihar.
11. The Executive Engineer, Flood Control Division, Jhanjharpur, District-
Madhubani, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9006 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai, P.O.
Mashodha, Jandaha, P.S. Ramgarh, District- Kaimur, Bihar, through its
partner Ramjee Singh, aged about 56 years, Male, Son of Late Shilwant
Singh, Resident of New Area, Jora Mandir, Kadam Gachh Gali, P.S.- Dehri,
District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of Bihar, New Delhi.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
38/46
2. The Under Secretary, Ministry of Finance, (Department of Revenue),
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Water Resources Department, Government of Bihar,
Patna.
6. The Executive Engineer, Irrigation Division, Bathanaha, Purnea.
7. The Executive Engineer, Sone Canal Division, Khagaul, Patna, Bihar.
8. The Executive Engineer, Flood Control Division, Gopalganj, Bihar.
9. The Executive Engineer, Flood Control and Drainage Division, Chapra,
Bihar.
10. The Executive Engineer, Flood Control Division, I, Khagaria, Bihar.
11. The Executive Engineer, Flood Control Division, Jhanjharpur, District
Madhubani, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9102 of 2019
======================================================
M/s. Brijendra Kumar Singh having its registered office at Village Sarai,P.O.
Mashodha,Jandaha,P.S. Ramgarh,Dist.-Kaimur,Bihar,through its Partner
Ramjee Singh,aged about 56 years,Male,sone of Late Shilwant Singh,resident
of New Area,Jora Mandir,Kadam Gachh,P.S. Dehri,Dist.-Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary,Ministry of Finance, (Department
of Revenue),Govt. of India,New Delhi.
2. The Under Secretary, Ministry of Finance, (Department of Revenue),Govt.
of India,New Delhi.
3. The State of Bihar through the Chief Secretary,Govt. of Bihar,Patna
4. The Principal Secretary, Department of Finance,Govt. of Bihar,Patna
5. The Principal Secretary, Water Resources Department,Govt. of Bihar,Patna
6. The Executive Engineer, Irrigation Division Bathnaha,Purnea
7. The Executive Engineer, Sone Canal Division, Khagaul,Patna,Bihar
8. The Executive Engineer, Food Control Division,Gopalganj,Bihar
9. The Executive Engineer, Food Control and Drainage Division Chapra,Bihar
10. The Executive Engineer, Food Control Division,I,Khagaria,Bihar
11. The Executive Engineer, Food Control Division,Jhanjharpur,Dist.-
Madhubani, Bihar.
... ... Respondent/s
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
39/46
======================================================
with
Civil Writ Jurisdiction Case No. 22731 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bulglow Road, P.S. Kotwali,District Patna through its
Director Satyendra Kumar, son of Sri Bhagwan Das, resident of 202, Hira
Enclave, New Dak Bunglow Road, P.S.Kotwali, District Patna.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Mininstry of Finance
(Department of Revenue) Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, Department of Revenue,
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Rural Works Department, Government of Bihar,
Patna.
7. The Chief Engineer-II, Rural Works Department, Government of Bihar,
Patna.
8. The Superintending Engineer, Rural Works Department, Works Circle,
Bhagalpur, District- Bhagalpur,
9. The Executive Engineer, R W D, Works Division, Kahalgaon, District
Bhagalpur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22826 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna through
its Director Satyendra Kumar, son of Bhagwan Das, resident of 202 Hira
Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance Department of Revenue,
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance Government of Bihar, Patna.
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
40/46
5. The Principal Secretary, Road Construction Department Government of
Bihar, Patna.
6. The Principal Secretary, Irrigation Department Government of Bihar, Patna.
7. The Chief Engineer, Irrigation Department Jamui, District Jamui, Bihar.
8. The Executive Engineer, Irrigation Division Laxmipur, District- Jamui,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 102 of 2019
======================================================
M/s. Baba Bateshwar Construction Pvt. Ltd. registered office at Topra Tola,
P.O. Sirmatpur, P.S. Pripaiti, District Bhagalpur through its Managing
Director, Sushil Kumar, Son of Sri Satya Narayan Singh, R/V- Topra Tola,
P.S. Pirpainti, Distt. Bhagalpur.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, Department of Revenue,
Government of India, new Delhi.
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Biahr,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Bihar State Educational Infrastructure Development Corporation Ltd.
(A Government of Bihar Undertaking) Shiksha Bhawan, Bihar Rastra
Bhasha Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur, Patna
through its Managing Director.
7. The Managing Director, Bihar State Educational Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Shiksha Bhawan,
Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path,
Saidpur, Patna
8. The Chief Engineer, Bihar State Educational Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Shiksha Bhawan,
Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path,
Saidpur, Patna
9. The Chief Consultant Technical Bihar State Educational Infrastructure
Development Corporation Ltd. (A Government of Bihar Undertaking)
Shiksha Bhawan, Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan
Sahay Path, Saidpur, Patna
... ... Respondent/s
======================================================
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
41/46
with
Civil Writ Jurisdiction Case No. 24975 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna through
its Director Satyendra Kumar, son of Bhagwan Das, resident of 202 Hira
Enclave, New Dak Bunglow Road, P.S. Kotwali, District Patna
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance, Department of Revenue,
Government of India, New Delhi.
3. The State of Bihar through the Chief Secretary, Govt of Bihar, Patna.
4. The Principal Secretary, Department of Finance, Government of Bihar,
Patna.
5. The Principal Secretary, Road Construction Department, Government of
Bihar, Patna.
6. The Principal Secretary, Building Construction Department, Government of
Bihar, Patna.
7. The Chief Engineer, Building Construction Department, Government of
Bihar, Patna.
8. The Superintending Engineer, Building Construction Department, Bhabhua
Circle, District Bhabhua, Bihar, Patna
9. The Executive Engineer, Building Division Bhabhua, District Bhabhua,
Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24584 of 2018
======================================================
Satyendra Kumar Construction Pvt. Ltd. having its registered office at 202,
Hira Enclave, New Dak Bulglow Road, P.S. Kotwali,District Patna through its
Director Satyendra Kumar, son of Sri Bhagwan Das, resident of 202, Hira
Enclave, New Dak Bunglow Road, P.S.Kotwali, District Patna.
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Ministry of Finance (Department
of Revenue), Government of India, New Delhi.
2. The Under Secretary, Ministry of Finance Departmnet of Revenue,
Government of India, New Delhi
3. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
4. The Principal Secretary, Department of Finance, Government of Bihar, Patna
5. The Principal Secretary, Road Construction Department, Government of
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
42/46
Bihar, Patna
6. The Bihar State Education Infrastructure Development Corporation Ltd. (A
Government of Bihar Undertaking) Shiksha Bhawan, Bihar Rastra Bhasha
Parishad Campus, Acharya Shivpujan Sahay Path, Saidpur, Patna through its
Managing Director.
7. The Managing Director, Bihar State Education Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Shiksha Bhawan,
Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path,
Saidpur, Patna
8. The Chief Engineer, Bihar State Education Infrastructure Development
Corporation Ltd. (A Government of Bihar Undertaking) Shiksha Bhawan,
Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan Sahay Path,
Saidpur, Patna
9. The Chief Consultant Technical Bihar State Education Infrastructure
Development Corporation Ltd. (A Government of Bihar Undertaking)
Shiksha Bhawan, Bihar Rastra Bhasha Parishad Campus, Acharya Shivpujan
Sahay Path, Saidpur, Patna
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 24996 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Amit Prakash -Ga13
(In Civil Writ Jurisdiction Case No. 24806 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Uday Shankar Saran Singh -Gp19
(In Civil Writ Jurisdiction Case No. 24497 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Amit Prakash
(In Civil Writ Jurisdiction Case No. 24547 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Raj Ballav Pd.Yadav
(In Civil Writ Jurisdiction Case No. 24428 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Sushil Kumar
(In Civil Writ Jurisdiction Case No. 7282 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 6278 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 7481 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Anil Kr. Sinha (Ga1)
(In Civil Writ Jurisdiction Case No. 7424 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Amil Kumar Sinha ( Ga1 )
(In Civil Writ Jurisdiction Case No. 5323 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 7561 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
43/46
For the Respondent/s : Mr.Uday Shankar Sharan Singh (Gp19)
(In Civil Writ Jurisdiction Case No. 9245 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Syed Iqbal Ahmad ( Sc20 )
(In Civil Writ Jurisdiction Case No. 9384 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Manoj Kumar Ambastha (Sc26)
(In Civil Writ Jurisdiction Case No. 9196 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Chitranjan Sinha (Paag2)
(In Civil Writ Jurisdiction Case No. 7285 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Raj Ballabh Prasav Yadav ( Aag11 )
(In Civil Writ Jurisdiction Case No. 9638 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Sushil Kumar (Gp22)
(In Civil Writ Jurisdiction Case No. 7830 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Amit Prakash ( Ga13 )
(In Civil Writ Jurisdiction Case No. 7252 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kumar Alok ( Sc7 )
(In Civil Writ Jurisdiction Case No. 7773 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.P.N.Shahi (Aag6)
(In Civil Writ Jurisdiction Case No. 7400 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Archana Meenakshi ( Gp6 )
(In Civil Writ Jurisdiction Case No. 7815 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Ajay (Ga5)
(In Civil Writ Jurisdiction Case No. 7431 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kumar Alok ( Sc7 )
(In Civil Writ Jurisdiction Case No. 7280 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kameshwar Pd. Gupta (Gp10)
(In Civil Writ Jurisdiction Case No. 9607 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kameshwar Prasad Gupta (Gp10)
(In Civil Writ Jurisdiction Case No. 7028 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.P.N. Shahi (Aag6)
(In Civil Writ Jurisdiction Case No. 9192 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Ajay (Ga5)
(In Civil Writ Jurisdiction Case No. 9346 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Uday Shankar Saran Singh (Gp19)
(In Civil Writ Jurisdiction Case No. 7792 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Ajay ( Ga5 )
(In Civil Writ Jurisdiction Case No. 7565 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.P.N. Shahi (Aag6)
(In Civil Writ Jurisdiction Case No. 7834 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
44/46
For the Respondent/s : Mr.P. N. Shahi ( Aag6 )
(In Civil Writ Jurisdiction Case No. 7739 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kumar Alok ( Sc7 )
(In Civil Writ Jurisdiction Case No. 7760 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kumar Alok ( Sc7 )
(In Civil Writ Jurisdiction Case No. 7758 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Archana Meenakshee ( Gp6 )
(In Civil Writ Jurisdiction Case No. 7548 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Archana Meenakshee (Gp6)
(In Civil Writ Jurisdiction Case No. 7355 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kameshwar Pd. Gupta (Gp10)
(In Civil Writ Jurisdiction Case No. 7495 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Kameshwar Prasad Gupta (Gp10)
(In Civil Writ Jurisdiction Case No. 7598 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Ajay (Ga5)
(In Civil Writ Jurisdiction Case No. 9165 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Ajay (Ga5)
(In Civil Writ Jurisdiction Case No. 7880 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 11261 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7862 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar ( Sc11 )
(In Civil Writ Jurisdiction Case No. 8963 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 8360 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Syed Iqbal Ahmad (Sc20)
(In Civil Writ Jurisdiction Case No. 8042 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Uday Shankar Saran Singh (Gp19)
(In Civil Writ Jurisdiction Case No. 8007 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Sushil Kumar (Gp22)
(In Civil Writ Jurisdiction Case No. 8004 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Syed Iqbal Ahmad (Sc20)
(In Civil Writ Jurisdiction Case No. 8382 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Manoj Kr. Ambastha (Sc26)
(In Civil Writ Jurisdiction Case No. 8631 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Raj Ballabh Prasad (Aag11)
(In Civil Writ Jurisdiction Case No. 9328 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019
45/46
For the Respondent/s : Mr.Chitranjan Sinha (Paag2)
(In Civil Writ Jurisdiction Case No. 8761 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Manoj Kumar Ambastha ( Sc26 )
(In Civil Writ Jurisdiction Case No. 8905 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Syed Iqbal Ahmad (Sc20)
(In Civil Writ Jurisdiction Case No. 8868 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 8673 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Anjani Kumar (Aag4)
(In Civil Writ Jurisdiction Case No. 11153 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vinay Kirti Singh (Ga2)
(In Civil Writ Jurisdiction Case No. 8823 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Harish Kumar (Gp8)
(In Civil Writ Jurisdiction Case No. 11178 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 8907 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Anjani Kumar (Aag4)
(In Civil Writ Jurisdiction Case No. 9006 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Vinay Kirti Singh (Ga2)
(In Civil Writ Jurisdiction Case No. 9102 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Harish Kumar (Gp8)
(In Civil Writ Jurisdiction Case No. 22731 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Raj Ballav Pd.Yadav -Aag11
(In Civil Writ Jurisdiction Case No. 22826 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Sushil Kumar
(In Civil Writ Jurisdiction Case No. 102 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Ajay Kr. Rastogi- Aag10
(In Civil Writ Jurisdiction Case No. 24975 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Chitranjan Sinha- Paag2
(In Civil Writ Jurisdiction Case No. 24584 of 2018)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Respondent/s : Mr.Manoj Kumar Ambastha -Sc26
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
2 10-07-2019All these writ applications have been listed at the instance of learned counsel for the petitioner(s).
It is agreed at the bar that all these writ application(s) Patna High Court CWJC No.24996 of 2018(2) dt.10-07-2019 46/46 would be covered by the judgment dated 05.07.2019 passed in CWJC No. 1452/2019 and other analogous matters.
Accordingly, all these writ applications are disposed of.
(Rajeev Ranjan Prasad, J) Rajeev/-
U