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Chattisgarh High Court

Anirudha Banjari vs Vivekanand Bhivgade on 9 July, 2021

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                            MCC No. 344 of 2021

             Anirudha Banjari Versus Vivekanand Bhivgade & Anr.




09/07/2021

No one appears for the applicant even in the second call.

The case is adjourned. Sd/-

(Goutam Bhaduri) JUDGE gouri