Himachal Pradesh High Court
Yogesh Sood vs . Rajinder Sood on 23 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Yogesh Sood vs. Rajinder Sood CR No.115 of 2016 .
23.03.2022 Present Mr. Anubhav Chopra, Advocate vice Mr. P.S. Goverdhan, Advocate, for the petitioner.
Mr. Arjun Lal, Advocate, for the respondent.
Since, learned original counsel representing the petitioner is not present on account of some personal difficulty, prayer has been made on his behalf for adjournment. Prayer allowed, as not opposed.
List after two weeks, as prayed for.
(Sandeep Sharma) Judge 23rd March, 2022 (reena) ::: Downloaded on - 23/03/2022 20:16:04 :::CIS