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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(vii) in The Inland Vessels (Grant of Certificate of Competency to Engineers and Engine Drivers) (Orissa) Rules, 1989

(vii)he must also be able, if required, to show his practical knowledge by actually working upon the engines of a mechanically-propelled vessel in the presence of the Examiner.