Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Maharashtra - Subsection Section 3B(1) in The Maharashtra State legal Aid and Advice Board (1)to allot funds to the various Committees from the amount placed at the disposal of the Board by the State Government;
