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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4)(c) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(c)pre-primary school/anganwadi centre that the child attends (upto age of 6 years);