Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(14) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 (14)The adhoc increase in pension, sanctioned from time to time, shall not payable to the family in respect of family pension under this regulation.
