Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 64 in The Maharashtra Chit Funds Act, 1974 64. Payment to be evidenced by documents. - All payment in respect of a chit whether by the Foreman or by the subscriber shall be evidenced by documents in writing.
