Delhi High Court - Orders
Saroj Rani vs Lalit Kumar & Brothers on 10 October, 2023
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 393/2019, CM APPL. 559/2022
SAROJ RANI ..... Petitioner
Through:
versus
LALIT KUMAR & BROTHERS ..... Respondent
Through: Mr Asheesh Jain with Mr Gaurav
Kumar, Advocates for R-1 to 3
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 10.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Hon'ble Judge is on leave today.
2. List on 13.12.2023.
BY ORDER (COURT MASTER) OCTOBER 10, 2023/g.joshi Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:45:53