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Delhi High Court - Orders

Saroj Rani vs Lalit Kumar & Brothers on 10 October, 2023

                                    $~23
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RC.REV. 393/2019, CM APPL. 559/2022
                                                SAROJ RANI                                                                       ..... Petitioner
                                                                                      Through:

                                                                                      versus

                                                LALIT KUMAR & BROTHERS                   ..... Respondent
                                                              Through: Mr Asheesh Jain with Mr Gaurav
                                                                       Kumar, Advocates for R-1 to 3
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                          ORDER

% 10.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. Hon'ble Judge is on leave today.

2. List on 13.12.2023.

BY ORDER (COURT MASTER) OCTOBER 10, 2023/g.joshi Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:45:53