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Delhi High Court - Orders

Maa Infrastructure Co. Ltd vs Union Of India And Ors on 22 February, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                                $~8 to 17
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                8
                                +     W.P.(C) 11775/2018 & CM No. 45601/2018 (Stay), CM
                                      No. 46100/2018 (Amendment in petition)
                                           MAA INFRASTRUCTURE CO. LTD.              ..... Petitioner
                                                         Through   Mr.Vikram Chaudhri, Sr. Advocate
                                                                   with Mr.Hemant Shah & Mr.Harshit
                                                                   Sethi, Advocates
                                                         versus
                                           UNION OF INDIA AND ORS.                  ..... Respondents
                                                         Through   Mr.Amit Mahajan, CGSC with Mr.
                                                                   Zoheb Hossain, Special counsel,Ed
                                                                   for UOI.
                                9
                                +          W.P.(C) 12244/2018 & CM No. 47462/2018 (Stay)
                                           UTSAV SECURITIES PVT LTD & ORS            ..... Petitioner
                                                        Through   Mr.Harshit Sethi, Advocate
                                                         versus
                                           UNION OF INDIA & ORS                                                           ..... Respondents
                                                         Through                                       Mr. Anil Soni, CGSC, Mr.Amit
                                                                                                       Mahajan, CGSC with Mr. Zoheb
                                                                                                       Hossain, Special counsel,Ed for UOI.
                                10
                                +          W.P.(C) 4082/2020 & CM No.14640/2020 (Stay ), CM
                                           No. 23619/2020 (Interim Directions)

                                           VARUTHA DEVELOPERS PVT. LTD.            ..... Petitioner
                                                         Through Mr.Atul Kumar, Mr. Abhimanyu
                                                                 Sharma, Ms. Arundhati Dhamija &
                                                                 Mr. Keshavam Chaudhri, Advocates
                                                         versus
                                           UNION OF INDIA & ORS.                   ..... Respondents
                                                         Through Mr. Chetan Sharma, ASG with
                                                                 Mr.Amit Mahajan, CGSC, Mr. Amit
                                                                 Gupta, Mr. Vinay Yadav, Mr. Akshay
                                                                 Gadeock, Mr. Sahaj Garg, Mr. R.


Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR                           WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19.   Page 1 of 4
Location:
Signing Date:02.03.2021 16:35
                                                                                                        Venkat Prabhat & Mr. Zoheb
                                                                                                       Hossain, Special counsel,Ed for UOI.

                                11
                                +          W.P.(C) 13973/2018 & CM No.54695/2018 (Stay)
                                           RHI PRINTOGRAPHICS & ANR                     ..... Petitioners
                                                            Through   Mr.Vikram Chaudhri, Sr. Advocate
                                                                      with Mr.Hemant Shah & Mr.Harshit
                                                                      Sethi, Advocates
                                                            versus

                                           UNION OF INDIA & ORS                                                           ..... Respondents
                                                         Through                                       Mr. Anil Soni, CGSC, Mr.Amit
                                                                                                       Mahajan, CGSC with Mr. Zoheb
                                                                                                       Hossain, Special counsel,Ed for UOI.
                                12
                                +          W.P.(C) 293/2019 & CM No.1426/2019 (Stay)
                                           BRISK PROPERTIES PVT. LTD.                  ..... Petitioner
                                                            Through   Mr.Vikram Chaudhri, Sr. Advocate '
                                                                      with Mr.Hemant Shah & Mr.Harshit
                                                                      Sethi, Advocates
                                                            versus

                                           UNION OF INDIA AND ORS.                  ..... Respondents
                                                         Through   Mr.Amit Mahajan, CGSC with Mr.
                                                                   Zoheb Hossain, Special counsel,Ed
                                                                   for UOI.
                                13
                                +          W.P.(C) 5516/2019 & CM No. 24238/2019 (Stay)
                                           VIRENDRA JAIN AND ORS.                       ..... Petitioner
                                                            Through   Mr.S.S. Saron, Advocate
                                                                               versus

                                           UNION OF INDIA ORS.                                                          ..... Respondents
                                                         Through                                       Mr.Amit Mahajan, CGSC with Mr.
                                                                                                       Zoheb Hossain, Special counsel,Ed
                                                                                                       for UOI.
                                14


Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR                           WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19.   Page 2 of 4
Location:
Signing Date:02.03.2021 16:35
                                 +          W.P.(C) 5906/2019 & CM No. 25605/2019 (Stay)

                                           SOLOMON HOLDINGS PVT. LTD. & ORS.      ..... Petitioners
                                                       Through   Mr.R. Gogoi, Advocate

                                                                               versus
                                           UNION OF INDIA & ORS.                                                         ..... Respondents
                                                         Through                                       Mr. Ajay Digpaul, CGSC & Mr.
                                                                                                       Kamal R. Digpaul, Advocate for UOI
                                15
                                +          W.P.(C) 7025/2019 & CM No. 29316/2019 (Stay)
                                           AVAIL FINANCIAL SERVICES LTD. AND ANR. .... Petitioners
                                                            Through   Mr.Rishi Sehgal, Advocate
                                                            versus
                                           UNION OF INDIA AND ORS.                    ..... Respondents
                                                         Through   Mr. Anil Soni, CGSC, Mr.Amit
                                                                   Mahajan, CGSC with Mr. Zoheb
                                                                   Hossain, Special counsel,Ed for UOI.
                                16
                                +          W.P.(C) 7026/2019 & CM No. 29318/2019 (Stay)
                                           M/S REVATI CEMENTS PVT. LTD.              ..... Petitioner
                                                         Through  Mr.Harshit Sethi, Advocate

                                                         versus
                                           UNION OF INDIA AND ORS                  ..... Respondents
                                                         Through  Mr.Amit Mahajan, CGSC with Mr.
                                                                  Zoheb Hossain, Special counsel,Ed
                                                                  for UOI.
                                17
                                +          W.P.(C) 7607/2019, CM No. 31658/2019 (Stay)

                                           LOVELY SECURITIES PVT. LTD. AND ORS. ..... Petitioners
                                                                               Through                 Mr.Rishi Sehgal, Advocate
                                                         versus
                                           UNION OF INDIA AND ORS.                                                                      ..... Respondents


Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR                           WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19.         Page 3 of 4
Location:
Signing Date:02.03.2021 16:35
                                                                                Through                 Mr.Amit Mahajan, CGSC with Mr.
                                                                                                       Zoheb Hossain, Special counsel,Ed
                                                                                                       for UOI.
                                           CORAM:
                                           HON'BLE THE CHIEF JUSTICE
                                           HON'BLE MS. JUSTICE JYOTI SINGH
                                                                   ORDER

% 22.02.2021 Proceedings in the matter have been conducted through video conferencing.

Counsels appearing for Union of India seek time to bring the counter affidavits on record.

Time as prayed for is granted. List on 26th March, 2021. Interim relief granted earlier shall continue to be operative during the pendency of the writ petitions.

CHIEF JUSTICE JYOTI SINGH, J FEBRUARY 22, 2021 rd Signature Not Verified Digitally Signed By:PANKAJ KUMAR WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19. Page 4 of 4 Location: Signing Date:02.03.2021 16:35