Delhi High Court - Orders
Maa Infrastructure Co. Ltd vs Union Of India And Ors on 22 February, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~8 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
8
+ W.P.(C) 11775/2018 & CM No. 45601/2018 (Stay), CM
No. 46100/2018 (Amendment in petition)
MAA INFRASTRUCTURE CO. LTD. ..... Petitioner
Through Mr.Vikram Chaudhri, Sr. Advocate
with Mr.Hemant Shah & Mr.Harshit
Sethi, Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr.Amit Mahajan, CGSC with Mr.
Zoheb Hossain, Special counsel,Ed
for UOI.
9
+ W.P.(C) 12244/2018 & CM No. 47462/2018 (Stay)
UTSAV SECURITIES PVT LTD & ORS ..... Petitioner
Through Mr.Harshit Sethi, Advocate
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr. Anil Soni, CGSC, Mr.Amit
Mahajan, CGSC with Mr. Zoheb
Hossain, Special counsel,Ed for UOI.
10
+ W.P.(C) 4082/2020 & CM No.14640/2020 (Stay ), CM
No. 23619/2020 (Interim Directions)
VARUTHA DEVELOPERS PVT. LTD. ..... Petitioner
Through Mr.Atul Kumar, Mr. Abhimanyu
Sharma, Ms. Arundhati Dhamija &
Mr. Keshavam Chaudhri, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Chetan Sharma, ASG with
Mr.Amit Mahajan, CGSC, Mr. Amit
Gupta, Mr. Vinay Yadav, Mr. Akshay
Gadeock, Mr. Sahaj Garg, Mr. R.
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19. Page 1 of 4
Location:
Signing Date:02.03.2021 16:35
Venkat Prabhat & Mr. Zoheb
Hossain, Special counsel,Ed for UOI.
11
+ W.P.(C) 13973/2018 & CM No.54695/2018 (Stay)
RHI PRINTOGRAPHICS & ANR ..... Petitioners
Through Mr.Vikram Chaudhri, Sr. Advocate
with Mr.Hemant Shah & Mr.Harshit
Sethi, Advocates
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr. Anil Soni, CGSC, Mr.Amit
Mahajan, CGSC with Mr. Zoheb
Hossain, Special counsel,Ed for UOI.
12
+ W.P.(C) 293/2019 & CM No.1426/2019 (Stay)
BRISK PROPERTIES PVT. LTD. ..... Petitioner
Through Mr.Vikram Chaudhri, Sr. Advocate '
with Mr.Hemant Shah & Mr.Harshit
Sethi, Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr.Amit Mahajan, CGSC with Mr.
Zoheb Hossain, Special counsel,Ed
for UOI.
13
+ W.P.(C) 5516/2019 & CM No. 24238/2019 (Stay)
VIRENDRA JAIN AND ORS. ..... Petitioner
Through Mr.S.S. Saron, Advocate
versus
UNION OF INDIA ORS. ..... Respondents
Through Mr.Amit Mahajan, CGSC with Mr.
Zoheb Hossain, Special counsel,Ed
for UOI.
14
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19. Page 2 of 4
Location:
Signing Date:02.03.2021 16:35
+ W.P.(C) 5906/2019 & CM No. 25605/2019 (Stay)
SOLOMON HOLDINGS PVT. LTD. & ORS. ..... Petitioners
Through Mr.R. Gogoi, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Ajay Digpaul, CGSC & Mr.
Kamal R. Digpaul, Advocate for UOI
15
+ W.P.(C) 7025/2019 & CM No. 29316/2019 (Stay)
AVAIL FINANCIAL SERVICES LTD. AND ANR. .... Petitioners
Through Mr.Rishi Sehgal, Advocate
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr. Anil Soni, CGSC, Mr.Amit
Mahajan, CGSC with Mr. Zoheb
Hossain, Special counsel,Ed for UOI.
16
+ W.P.(C) 7026/2019 & CM No. 29318/2019 (Stay)
M/S REVATI CEMENTS PVT. LTD. ..... Petitioner
Through Mr.Harshit Sethi, Advocate
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr.Amit Mahajan, CGSC with Mr.
Zoheb Hossain, Special counsel,Ed
for UOI.
17
+ W.P.(C) 7607/2019, CM No. 31658/2019 (Stay)
LOVELY SECURITIES PVT. LTD. AND ORS. ..... Petitioners
Through Mr.Rishi Sehgal, Advocate
versus
UNION OF INDIA AND ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19. Page 3 of 4
Location:
Signing Date:02.03.2021 16:35
Through Mr.Amit Mahajan, CGSC with Mr.
Zoheb Hossain, Special counsel,Ed
for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.02.2021 Proceedings in the matter have been conducted through video conferencing.
Counsels appearing for Union of India seek time to bring the counter affidavits on record.
Time as prayed for is granted. List on 26th March, 2021. Interim relief granted earlier shall continue to be operative during the pendency of the writ petitions.
CHIEF JUSTICE JYOTI SINGH, J FEBRUARY 22, 2021 rd Signature Not Verified Digitally Signed By:PANKAJ KUMAR WP(C) Nos11775/18, 12244/18, 4082/20, 13973/18, 293/19, 5516/19, 5906/19, 7025/19, 7026/19 & 7607/19. Page 4 of 4 Location: Signing Date:02.03.2021 16:35