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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Tripura - Subsection

Section 90(1)(c) in Tripura Police Act, 2007

(c)neglecting to fence in or duly protect any well, tank, hole or other dangerous places or structure under his charge or possession ; or otherwise creating a hazardous situation in a public place ;