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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(6) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(6)the Departmental Nodal Officer shall access the e-application through the web portal, the link of which shall be made available to him by the Investment Promotion and Facilitation Cell ;