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State of Jharkhand - Section

Section 43 in The Bihar Primary and Middle Education Rules, 1961

43. Responsibility of the School Committee.

- The Committee or Panchayat incharge of any school receiving grants-in-aid from the District Education Fund shall be responsible for the proper expenditure of the school funds in accordance with the conditions of the grant. It shall appoint a Secretary to conduct, its correspondence with the District Superintendent and other authorities.