Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(5) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956 (5)[ There shall be paid to every member a sum of [Rs. 10,000] [This sub-section was added by Maharashtra 23 of 1985, section 6(c).] stationery and postage.]
