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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(a) in Kanyashree University Act, 2018

(a)any constituent college, institution, Faculty or Department of any other University or of any institution for higher education deemed to be a University under section 3 of the University Grants Commission Act, 1956, (3 of 1956) directly managed, controlled and financed by such University or such institution for higher education deemed to be a University under section 3 of that Act, or