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[Cites 0, Cited by 6] [Entire Act]

State of Tamilnadu - Section

Section 6 in Tamil Nadu Urban Land Tax Act, 1966

(6)"each urban land" means [the urban land] [These words were substituted for the words 'the land' by section 3 of the Tamil Nadu Urban Land Tax (Amendment) Act, 1975 (Tamil Nadu Act 49 of 1975)] comprised in a survey number or a sub-division number ;