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[Cites 0, Cited by 0] [Section 92(6)] [Section 92] [Entire Act]

NCT Delhi - Subsection

Section 92(6)(c) in The Delhi Co-operative Societies Rules, 2007

(c)Original share certificate issued to the allottee and in case the original share certificate is not available, the transferee shall execute an indemnity bond to indemnify the society for any losses caused on this account.