Delhi High Court - Orders
Rajesh Saini (Proprietor Of M/S Jmd ... vs Deputy Director, Directorate General ... on 7 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 478/2025 & CM APPL. 2226/2025
RAJESH SAINI (PROPRIETOR OF M/S JMD POLYMERS)
.....Petitioner
Through: Mr. Karan S. and Mr. Somesh Jain,
Advocates.
versus
DEPUTY DIRECTOR, DIRECTORATE GENERAL OF GST
INTELLIGENCE, GURUGRAM ZONAL UNIT, GURUGRAM
& ORS. .....Respondents
Through: Mr. R. Ramachandran, Sr. SC with Mr.
Prateek Dhir, Advocate (Mob.
9868211477).
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 07.04.2025
1. This hearing has been done through hybrid mode.
2. It is already 4:10 P.M. Considering that there is a Special Full Bench today, it is not possible to take up the matter for hearing.
3. List on 14th July, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 7, 2025/MR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/04/2025 at 21:22:21