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Delhi High Court - Orders

Rajesh Saini (Proprietor Of M/S Jmd ... vs Deputy Director, Directorate General ... on 7 April, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~39
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        W.P.(C) 478/2025 & CM APPL. 2226/2025
                                         RAJESH SAINI (PROPRIETOR OF M/S JMD POLYMERS)
                                                                                       .....Petitioner
                                                        Through: Mr. Karan S. and Mr. Somesh Jain,
                                                                  Advocates.
                                                        versus

                                                DEPUTY DIRECTOR, DIRECTORATE GENERAL OF GST
                                                INTELLIGENCE, GURUGRAM ZONAL UNIT, GURUGRAM
                                                & ORS.                               .....Respondents
                                                             Through: Mr. R. Ramachandran, Sr. SC with Mr.
                                                                      Prateek Dhir, Advocate (Mob.
                                                                      9868211477).

                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                JUSTICE RAJNEESH KUMAR GUPTA
                                                                   ORDER

% 07.04.2025

1. This hearing has been done through hybrid mode.

2. It is already 4:10 P.M. Considering that there is a Special Full Bench today, it is not possible to take up the matter for hearing.

3. List on 14th July, 2025.

PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 7, 2025/MR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/04/2025 at 21:22:21