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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(1)The Commissioner may sanction the opening of the Bangalore metro railway for public carriage of passengers, subject to such conditions as he may impose in the interest of the passengers.