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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(4) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(4)The Returning Officer shall record on every ballot paper which he rejects the letter "R" and the grounds of rejection [in abbreviated form] [Substituted by G.N. of 25.2.1972.] either in his own hand or by means of a rubber stamp.