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[Cites 0, Cited by 1] [Section 4A(1)] [Section 4A] [Entire Act]

Bengal Presidency - Subsection

Section 4A(1)(m) in The Calcutta Suburban Police Act, 1866

(m)to regulate and control the traffic in the streets, to prevent obstruction therein, and to the best of his ability to prevent the infraction of any rule or order made under this Act or under any other law for the time being in force for observance by the public in or near the streets;