(2)Except in cases where the delay involved may result in danger to life, rescue trained persons shall not proceed beyond any place where a base is to be established until there have been provided at such base-(a)two persons, of whom one shall be a qualified medical practitioner if practicable, and other shall be a rescue trained person;(b)a spare team with rescue apparatus, ready for immediate service;(c)one or more reviving apparatus, oxygen revivers, etc.;(d)first-aid box and stretcher;(e)means of testing for carbon monoxide;(f)a hygrometer; and(g)two flame safety lamps.
